Delhi High Court - Orders
Mahua Bindal vs Guru Gobind Singh Indraprastha ... on 27 August, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 225/2020
MAHUA BINDAL ..... Appellant
Through: Mr. Samar Bansal and Ms. Devahuti
Pathak, Advocates
versus
GURU GOBIND SINGH INDRAPRASTHA
UNIVERSITY & ORS. ..... Respondents
Through: Ms. Anita Sahani, Advocate for R1
Mr. Ramesh Singh, Standing Counsel Ms. Tara
Narula & Ms. Bhawna Kataria, Advs. for R2/
GNCTD.
Mr. T. Singhdev & Ms. Michelle B. Das, Advs. for
R-3/MCI.
Mr. Apoorv Kurup & Ms. Nidhi Mitta, Advocates
for R-4/UGC
Mr. Ajay Digpaul, CGSC with Mr. Kamal R.
Digpaul, Advocate for R-5/UOI.
Mr. Shivendra Singh, Adv. for R-6 to R-11
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 27.08.2020 Proceedings of the matter have been conducted through video conferencing.
CMs No.20608/2020 & 20609/2020 (exemption) Allowed, subject to all just exceptions. The application stands disposed of.
LPA 225/2020 Page 1 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:27.08.2020 20:38:26CM No. 20607/2020 (permission to file lengthy synopsis and List of Dates) For the reasons stated in the application, the present application is allowed and disposed of.
LPA 225/2020 & CM Nos.20606/2020 (stay) Issue notice to the respondents. Notice is accepted by the counsel for the respective respondents. They seek time to take instructions.
Time as prayed for is granted. List on 09.09.2020.
CHIEF JUSTICE PRATEEK JALAN, J AUGUST 27, 2020 Pk LPA 225/2020 Page 2 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:27.08.2020 20:38:26