Section 3(10) in The M.P. Farmers' Organisation Constitution Rules, 1999

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State of Madhya Pradesh - Subsection

Section 3(10) in The M.P. Farmers' Organisation Constitution Rules, 1999

(10)The District Collector shall divide each of the water user area in a Major Irrigation Project, as far as possible equally into such even number of territorial constituencies as specified below :-

upto 1000 hectares	4 territorial constituencies
from 1001 to 1500 hectares	6 territorial constituencies
from 1501 to 2000 hectares	8 territorial constituencies
more than 2000 hectares	10 territorial constituencies

and in respect of minor irrigation projects, the water user area as far as possible be equally divided into such even number of territorial constituencies as specified below:-

upto 200 hectares	4 constituencies
from 201 hectares to 400 hectares	6 constituencies
from 401 hectares to 600 hectares	8 constituencies
from 600 hectares to 2000 hectares	10 constituencies

Note : - The command area under a direct pipe outlet shall not be bifurcated while dividing territorial constituencies.

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State of Madhya Pradesh - Subsection

Section 3(10) in The M.P. Farmers' Organisation Constitution Rules, 1999