Section 2E(2)(c) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 2E(2)] [Section 2E] [Entire Act]

Union of India - Subsection

Section 2E(2)(c) in Income Tax Rules, 1962

(c)balance sheets and profit and loss accounts for the three previous years immediately preceding the previous year in which the application has been made and also for the relevant part of the previous year in which the application has been made :

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 2E(2)(c) in Income Tax Rules, 1962