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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

Daman and Diu - Subsection

Section 82(1)(b) in Daman and Diu Value Added Tax Regulation, 2005

(b)by a legal practitioner or chartered accountant or a cost accountant or companies secretary who is not disqualified by or under sub-section (2) of this section; or