Delhi High Court - Orders
Ambience Towers Pvt Ltd vs Bank Of Maharashtra & Anr on 31 December, 2021
Author: Anu Malhotra
Bench: Chief Justice, Anu Malhotra
$~5.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15233/2021
AMBIENCE TOWERS PVT LTD. ..... Petitioner
Through: Mr. Sanjiv Kakra, Senior Advocate
with Mr. Anush Raajan, Mr. Abhishek Batra and
Mr. Satabdi Dash, Advocates.
Versus
BANK OF MAHARASHTRA & ANR ..... Respondents
Through: Mr. Nishant Awana, Mr. G.S. Awana,
Ms. Nitya Sharma, Mr. Devansh Malhotra,
Advocates for Respondent No.1.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 31.12.2021 Proceedings in the matter have been conducted through video conferencing.
C.M.No.47952/2021 (exemptions) Allowed, subject to all just exceptions. The application is disposed of. W.P.(C) No.15233/2021 & C.M.No.47951/2021(stay) Issue notice.
Mr. Nishant Awana, learned counsel accepts notice for Respondent No.1 and seeks time to file counter affidavit.
Time as prayed for is granted.
W.P.(C) 15233/2021 Page 1 of 2 Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:04.01.2022 19:34:51Let counter affidavit be filed by respondent No.1 before the next date of hearing.
Notice be now issued to Respondent No.2, through ordinary process, returnable on 10.01.2022.
List before the Roster Bench on 10.01.2022.
CHIEF JUSTICE ANU MALHOTRA, J (Vacation Judge) DECEMBER 31, 2021 'anb' W.P.(C) 15233/2021 Page 2 of 2 Signature Not Verified AMIT NARAYAN BHARTHUAR Location: Signing Date:04.01.2022 19:34:51