Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(i) in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

(i)"Eligibility Criteria" means the qualifying marks prescribed by the respective authorities at whose University- or College or Institution a student intends to join should possess;