Section 4(1) in Veterinary Council Of India Regulation, 1991
(1)No person shall be appointed as an inspector unless the possesses the following qualifications, namely :-(a)(i)a recognised veterinary qualification included in the First Schedule of the Act,OR(ii)a recognised veterinary qualification included in the Second Schedule of the Act.(b)(i)must have atleast five years teaching experience in a veterinary institution.OR(ii)twelve years professional standingOR(iii)ten years professional standing with three years experience as veterinary examiner
