Gauhati High Court
Suditya Dash vs Tata Institute Of Social Science (Tiss) ... on 22 September, 2025
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GAHC010184822025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4737/2025
SUDITYA DASH
S/O DR. SATYA PRAKASH DASH, 54 YEARS,S/O LATE DR. SHREERAM
CHANDRA DASH, SENIOR ADVOCATE, ORISSA HIGH COURT, 52 SATYA
NAGAR, BHUBANESWAR-751007
VERSUS
TATA INSTITUTE OF SOCIAL SCIENCE (TISS) AND 2 ORS
V N PURAV MARG, DEONAR, MUMBAI-400088, REPRESENTED BY ITS
REGISTRAR
2:REGISTRAR
TATA INSTITUTE OF SOCIAL SCIENCE
V N PURAV MARG
DEONAR
MUMBAI-400088
3:THE CAMPUS DIRECTOR
TATA INSTITUTE OF SOCIAL SCIENCE
GUWAHATI
BEHIND ASSAM SCIENCE AND TECHNOLOGY UNIVERSITY
GUWAHATI-78101
Advocate for the Petitioner : MR. M DUTTA, L DEKA,POOJA ROY
Advocate for the Respondent : R SARMAH(R-1,2,3), MR. D DAS SR. ADV (R-1,2,3),MR. K
MOHAMMED(R-1,2,3),MS S SHARMA(R-1,2,3)
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BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
Date : 22.09.2025 Heard Mr. M. Dutta, learned counsel for the petitioner. Also heard Mr. R. Sarmah, learned standing counsel for the respondents.
Mr. Dutta, learned counsel for the petitioner submits that the grievance of the petitioner, being sought to be addressed in this petition, has already been addressed by the respondent authorities and as such, nothing is left to be decided in this petition and accordingly, this petition may be closed. Mr. Dutta has also produced a copy of e-mail, dated 16.09.2025, addressed to the petitioner by the respondent authorities, wherein it is indicated that the petitioner has provisionally been shortlisted for admission to Master of Arts in Peace and Conflict Studies - Guwahati Campus.
Taking note of the submission of Mr. Dutta, learned counsel for the petitioner, and also taking note of the e-mail, dated 16.09.2025, sent by the respondent authorities to the petitioner, this Court is inclined to close this petition.
Accordingly, this writ petition stands closed.
A copy of the e-mail, dated 16.09.2025, produced by Mr. Dutta, shall be marked as 'X' and tagged with the record.
JUDGE Comparing Assistant