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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in The Companies (Appointment and Qualification of Directors) Rules, 2014

(d)"Director Identification Number" (DIN) means an identification number allotted by the Central Government to any individual intending to be appointed as director or to any existing director of a company, for the purpose of his identification as a director of a company: