Gauhati High Court
Page No.# 1/2 vs The Union Of India And 4 Ors on 21 January, 2026
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/2
GAHC010272062025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7125/2025
NRIPEN CHANDRA NATH AND ANR
S/O- LATE SASTHA RAM NATH, R/O- VILL.- SENCHOWA, P.O. SENCHOWA,
P.S. NAGAON SADAR, DIST. NAGAON, ASSAM, PIN- 782002.
2: ANURADHA DEVI
S/O- NRIPEN CHANDRA NATH
R/O- VILL.- SENCHOWA
P.O. SENCHOWA
P.S. NAGAON SADAR
DIST. NAGAON
ASSAM
PIN- 782002
VERSUS
THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
MINISTRY OF COMMUNICATION AND IT DEPARTMENT OF POSTS, DAK
BHAWAN, NEW DELHI-110001.
2:THE CHIEF POST MASTER GENERAL
ASSAM CIRCLE
MEGHDOOT BHAWAN
GUWAHATI-781001.
3:THE DIRECTOR OF POSTAL SERVICES
DIBRUGARH REGION
DIBRUGARH
ASSAM
PIN- 786001.
4:THE SUPERINTENDENT OF POST OFFICES
NAGAON DIVISION
NAGAON
Page No.# 2/2
ASSAM
PIN- 782001.
5:THE SUB POST MASTER
DHANSIRIPAR POST OFFICE
DHANSIRI
KARBI ANGLONG
ASSAM-782460
Advocate for the Petitioner : MR. A K BARUAH, MR. N MAHAJAN,MR. R A PRAMANIK,MR.
H NATH
Advocate for the Respondent : DY.S.G.I.,
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
21.01.2026 Heard Mr. A. K. Baruah, learned counsel for the petitioner. Also Heard Mr. B. Chakrabarty, learned CGC for the respondent. Mr. B. Chakrabarty, learned CGC submits that further time is required to complete his instructions. Prayer made is allowed.
List again on 27.02.2026.
JUDGE Comparing Assistant