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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(c) in The Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973

(c)the expression "Light Diesel Oil" shall have the meaning assigned to it in Item No. 9 of the First Schedule to the Central Excises and Salt Act, 1944 (1 of 1944).