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[Cites 0, Cited by 0] [Section 34O(2)] [Section 34O] [Entire Act]

State of Gujarat - Subsection

Section 34O(2)(g) in The Gujarat Agricultural Produce Markets Act, 1963

(g)giving technical and administrative assistance to market committees including maintenance of staff for rendering assistance to market committees for the following purposes, namely:
(i)Engineering;
(ii)Legal assistance; and
(iii)Inspection;