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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(a) in The Assam College Employees (Provincialisation) Act, 2005

(a)"College" means any Non-Government College in Assam in receipt of deficit grants-in-aid from the Government and imparting general education in Arts, Commerce or Science stream in Graduate level;