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[Cites 0, Cited by 0] [Section 438(1)] [Section 438] [Entire Act]

State of Uttar Pradesh - Subsection

Section 438(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)keep in or upon any building intended for or used as a dwelling or within fifteen feet of such building cotton, in pressed bales or boras or loose, in quantity exceeding four hundred-weight;