Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Bihar - Subsection Section 37(7) in Bye-Laws for the State Board of Digamber Jain Religious Trusts (7)subject to the provision in the budget, to sanction expenditure in defending cases connected with trust property when filed against the Board;
