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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(n) in The Multimodal Transportation of Goods Act, 1993

(n)“negotiable multimodal transport document” means a multimodal transport document which is—
(i)made out to order or to bearer; or
(ii)made out to order and is transferable by endorsement; or
(iii)made out to bearer and is transferable without endorsement;