Section 3(1)(a) in The Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973

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State of Karnataka - Subsection

Section 3(1)(a) in The Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973

(a)[ be entitled to promotion to any post or office with effect from a retrospective date, except and to the extent specified in the rules made under this Act.] [Substituted by Act 40 of 1976 and by Act 25 of 1982 w.e.f. 11.4.1974.]

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State of Karnataka - Subsection

Section 3(1)(a) in The Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973