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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(9) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(9)The Committee may also prepare a separate list on the basis of seniority-cam-merit and/or on the basis of merit, as the case may be, as per the criteria for promotion laid down in these rules, containing names of persons selected in the list, prepared under sub-rule (8) above to fill temporary or permanent vacancies, which may occur subsequently. The list so prepared on the basis of seniority-cum-merit or on the basis of merit, as the case may be, shall be arranged in the order of seniority in the category of posts from which selection is made. Such a list shall be reviewed and revised by the Committee that meets in the subsequent year and that such List shall remain in force till the end of the last day of the ear for which the meeting of the Departmental Promotion Committee is held.