Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(1) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984 (1)Every application for the issue of registration certificate or for renewal thereof, shall be made to the Registering Authority in Form 'A'.
