Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act] State of Maharashtra - Subsection Section 19(5)(k) in Maharashtra Public Universities Act, 2016 (k)ensure that the annual audited accounts related to the Sub-Campus are prepared and sent to the university at the end of each financial year;