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[Cites 0, Cited by 0] [Section 36A] [Entire Act]

State of Maharashtra - Subsection

Section 36A(6) in The Maharashtra Universities Act, 1994

(6)The Research and Recognition Committee for a Board of Studies shall-
(i)approve the topic of thesis or dissertation in the subject,
(ii)recommend panel of referees for thesis or dissertation to the Board,
(iii)recommend names of post-graduate teachers and research guides to the Board,
(iv)advise the Board of Studies or the Faculty, on measures to improve courses of studies at the Post-graduate level,
(v)Recommend to the Board, the course-structure for Ph.D., Pre-Ph.D. and M.Phil. courses for approval.]