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Supreme Court - Daily Orders

Jagdev Singh vs Major Singh . on 13 March, 2015

Bench: M.Y. Eqbal, Arun Mishra

     ITEM NO.41                             COURT NO.10                SECTION IVB

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   6971/2015

     (Arising out of impugned final judgment and order dated 05/08/2014
     in RSA No. 3254/1987 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     JAGDEV SINGH AND ANR.                                             Petitioner(s)

                                                   VERSUS

     MAJOR SINGH AND ORS.                                              Respondent(s)

     (with interim relief and office report)

     Date : 13/03/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE M.Y. EQBAL
                           HON'BLE MR. JUSTICE ARUN MISHRA

     For Petitioner(s)
                                      Mr. Nitesh Singui, Adv.
                                      For Ms. Manju Jetley,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petition is dismissed.





                      (Sukhbir Paul Kaur)                        (Indu Pokhriyal)
                         Court Master                              Court Master




Signature Not Verified

Digitally signed by
Sukhbir Paul Kaur
Date: 2015.03.14
11:37:07 IST
Reason: