Supreme Court - Daily Orders
Jagdev Singh vs Major Singh . on 13 March, 2015
Bench: M.Y. Eqbal, Arun Mishra
ITEM NO.41 COURT NO.10 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6971/2015
(Arising out of impugned final judgment and order dated 05/08/2014
in RSA No. 3254/1987 passed by the High Court Of Punjab & Haryana
At Chandigarh)
JAGDEV SINGH AND ANR. Petitioner(s)
VERSUS
MAJOR SINGH AND ORS. Respondent(s)
(with interim relief and office report)
Date : 13/03/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s)
Mr. Nitesh Singui, Adv.
For Ms. Manju Jetley,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.03.14
11:37:07 IST
Reason: