Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(ii) in Nagar Parishad Jehanabad Plastic Waste Management Bye-laws, 2018 (ii)The bye laws shall not apply to the export oriented units or units in special economic zones, notified by the Central Government, manufacturing their products against an order for export:
