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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(6) in Rules under the United Provinces Excise Act, 1910

(6)Power, under Section 44 of the Act, to exempt from the provisions of Section 42 of the Act, an area in which a licence for the exclusive privilege of manufacturing tari has been granted.