Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(5)] [Section 83] [Entire Act]

State of Tamilnadu - Subsection

Section 83(5)(ii) in Tamil Nadu District Municipalities Act, 1920

(ii)the proprietor does not own any other building or land assessed to the property tax and is not liable to profession or income-tax.]