Section 11C in The M.P. Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhruti Adhikaron Ka Pradan Kiva Jana) Rules, 1998
11C. Appeal against the order of the Competent Authority.
- Member/office bearer removed under Rule 11-A or 11 -B may prefer an appeal before the Collector against the order of removal under the said rule within 30 days. The decision of the Collector shall be final.
