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[Cites 0, Cited by 0] [Section 81] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 81(4) in The Dadra and Nagar Haveli Excise Regulation, 2012

(4)No order under this section shall be passed by the Excise Commissioner in respect of any issue if an appeal against such issue is pending before the Deputy Commissioner.