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[Cites 0, Cited by 1] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(6) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(6)An order of surcharge under this section against a trustee shall not bar a suit for accounts against him except in respect of the matter finally dealt with by such .order.