Section 17(2)(b) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

(b)The name of the Forum, date or order or decision of the Forum shall, as the case may be, mentioned in or attached with the representation;

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