Section 5(3) in The Jharkhand Law Officers (Engagement) Rules, 2018
(3)On the recommendations made by the Selection Committee under sub-rule (2), the Government shall, by order, make the engagement of Law Officers to the various categories of posts in. Jharkhand High Court and the Supreme Court of India and shall issue order(s) of engagement of Law Officers including such terms and conditions as may be determined by the Government in this regard from time to time.
