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[Cites 0, Cited by 0] [Section 15A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15A(ii) in A.P. Farmers Organisation Rules, 1997

(ii)Managing committee of Distributory Committee: All the Mandal Presidents in the area of operation of Distributory Committee shall be nominated to the Managing Committee of the Distributory Committee. The nomination shall be made by the District Collector.