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State of Arunachal Pradesh - Section

Section 16 in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016

16. Tourism unit operator, travel agent/tour operator, guide and adventure sports operator to present detailed bills.

- Every tourism unit operator or travel agent/tour operator or guide or adventure sports operator, as the case may be, shall present detailed bills to the lodgers and other customers and shall give receipt in acknowledgment of all payments.