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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Madhya Pradesh - Subsection

Section 106(1)(a) in The M.P. Cinemas (Regulation) Rules, 1972

(a)[ For permanent, semi-permanent or Touring Cinema:-] [Substituted by Notification dated 11-9-1997 for Clauses (a) and (b).]