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Union of India - Section

Section 173 in The Finance Act, 2023

173. In the Unit Trust of India (Transfer of Undertaking and Repeal)Act, 2002, with effect from the 1st day ofApril, 2023,—

(a)in section 8, in sub-section (1), for the words "investors, shall", the words"investors or from such date as may be notified by the Central Government in the Official Gazette, whichever is earlier," shall be substituted;