Section 35(1)(a) in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019

[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

(a)

(i)in Municipal Corporation Area, or

(ii)on National Highway, or

(iii)on Railway Platform, or

(iv)at State Roadways bus station premises, or

(v)in Hospital premises, or

(vi)on petrol pumps, may remain open 24 hours on any day of the week:

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