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[Cites 0, Cited by 0] [Section 293(1)] [Section 293] [Entire Act]

State of Uttar Pradesh - Subsection

Section 293(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)to put up a verandah, balcony, arch, connecting passage, sun-shade, weather-frame, canopy, awning or other such structure or thing projecting from any storey over or across any street or portion thereof: