Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(b) in The Delhi Development Authority (Permission Of Residential Land And Building For Use As Banks) Regulations, 2003 (b)Where residential premises are already being put to such non-residential use, the same shall be permitted on the payment of permission fee.
