Madhya Pradesh High Court
Shubhalay Villa A Partnership Firm vs Vishandas Parwani on 17 July, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 6627 of 2019
(SHUBHALAY VILLA A PARTNERSHIP FIRM AND OTHERS Vs VISHANDAS PARWANI AND OTHERS)
MP/04187/2019, MP/03381/2021
Dated : 17-07-2023
Shri Avinash Jargar -Advocate for the petitioners.
Shri Siddharth Shrivastava - Advocate for the respondents.
List the matter in the next week because copy of one of the petition i.e. M.P. No. 3381/2021 is not available with the learned counsel for the respondents.
In the meantime, counsel for the respondents may seek instructions in the matter.
Interim relief, if any, to continue till the next date of hearing.
(SANJAY DWIVEDI) JUDGE RAGHVENDRA Signature Not Verified Signed by: RAGHVENDRA SHARAN SHUKLA Signing time: 7/18/2023 5:05:04 PM