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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(6)(e) in Jammu and Kashmir Shops and Establishments Act, 1966

(e)in the case of a theatre, or other establishment of public entertainment, a person employed as an operator, cashier, clerk, door keeper, usher, cleaner or in any other capacity;