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Union of India - Section

Section 78 in The Indian Stamp Act, 1899

78. Act to be translated and sold cheaply.

- Every State Government shall make provision for the sale of translations of this Act in the principal vernacular languages of the territories administered by it at a price not exceeding [twenty-five naye paise] [Substituted by Act 19 of 1958, Section 12, for "four annas" (w.e.f. 1.10.1958).] per copy