Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 10 in The U.P. Private Forests Rules, 1950

10. Management of forest by owner to be according to the approved working-plan.

- When a working-plan has been approved by the Chief Conservator in respect of notified forest, such forest shall be managed by the owner in accordance with the prescriptions thereof and no deviation from such prescriptions shall be permitted without the previous sanction of the Chief Conservator.