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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(1)The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Ordinance, 2007 is hereby repealed.