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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(1)(iii) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(iii)removes from a protected monument any sculpture, carving, image, bas-relief, inscription or other like object, or