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State of Uttar Pradesh - Section

Section 142 in U.P. Revenue Code (Amendment) Act, 2016

142. Amendment of Section 188.

- In Section 188 of the said Code, in Hindi version, in sub-section (1), for the words and punctuation marks ^^fodz; dh x;h lEifRr] ds fy, cksyh ugha yxk;sxk ;k dks vftZr djus dk iz;kl ugha djsxk ;k mlesa dksbZ :fp ugha ysxkA the words and punctuation mark ^^fodz; dh x;h lEifRr vFkok mlls lEcfU/kr fdlh fgr ds fy, cksyh ugha yxk;sxk ;k mldks vftZr ugha djsxk ;k vftZr djus dk iz;kl ugha djsxkA shall be substituted.