Madhya Pradesh High Court
Manoj Kushwaha vs The State Of Madhya Pradesh on 16 June, 2021
Author: Sheel Nagu
Bench: Sheel Nagu
1 MCRC-4744-2020 The High Court Of Madhya Pradesh MCRC-4744-2020 (MANOJ KUSHWAHA Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 16-06-2021 Heard through Video Conferencing. List the case day after tomorrow i. e. on 18.6.2021.
(SHEEL NAGU)
JUDGE
kkc
Signature
SAN Not
Verified
Digitally signed by
KRISHAN KUMAR
CHOUKSEY
Date: 2021.06.17
16:33:08 IST