Section 21 in The U.P. Employees' State Insurance Labour Medical Service Auditors Service Rules, 1997

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State of Uttar Pradesh - Section

Section 21 in The U.P. Employees' State Insurance Labour Medical Service Auditors Service Rules, 1997

21. [Scale of Pay] [Subject to changes introduced by the Government from time to time for the current scales of pay.].

(1)The scales of pay admissible to the persons appointed to the various categories of posts in the Service shall be such as may be determined by the Government from time to time.

(2)The scales of pay at the time of the commencement of those rules are as follows :

	Name of post	Scale of pay*
1.	Auditor	1200-30-1560-E.B.-40-2040.
2.	Senior Auditor	1400-40-1600-50-2300-E.B.-60-2600.

*For Latest Pay Scale, please see Current G.O.

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State of Uttar Pradesh - Section

Section 21 in The U.P. Employees' State Insurance Labour Medical Service Auditors Service Rules, 1997

21. [Scale of Pay] [Subject to changes introduced by the Government from time to time for the current scales of pay.].