Himachal Pradesh High Court
Uttam Singh Kaushal vs . State Of H.P & Others on 26 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Uttam Singh Kaushal vs. State of H.P & Others CWP No. 2841 of 2023 .
26.06.2023 Present: Mr. Parav Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Mr. Rakesh Dhaulta, Additional Advocate Generals and Mr. Sidharth Jalta, Deputy Advocate General, for the respondents.
Notice. Mr. Pranay Pratap Singh, learned Additional Advocate General accepts notice on behalf of the respondents.
Reply be filed within four weeks.
List on 20.09.2023.
( M.S. Ramachandra Rao )
Chief Justice
26th June, 2023 ( Ajay Mohan Goel )
(priti) Judge
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