Jammu & Kashmir High Court
State Of J&K vs Shabir Ahmed Bhat And Others on 27 September, 2021
Bench: Dhiraj Singh Thakur, Puneet Gupta
Sr. No.58
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRAA No. 43/2013
State of J&K .....Appellant(s)/Petitioner(s)
Through: None.
Vs
Shabir Ahmed Bhat and others ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Awaiting appearance of learned counsel for the parties, adjourned.
HIGH List on 20.12.2021.
COURT OF JAMMU & (Puneet K A S Gupta) H M I R A N D (Dhiraj Singh Thakur) Judge Judge Jammu LADAKH 27.09.2021 Pawan Chopra PAWAN CHOPRA 2021.09.28 17:49 I attest to the accuracy and integrity of this document