Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(15)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(15)(a) in The Income Tax Act, 2025

(a)"competent authority" means the authority empowered to approve the building plan under any law;