Section 11 in Abhilashi University (Establishment And Regulation) Act, 2014
11. Officers of the University.
- The following shall be the officers of the University, namely:-(i)the Chancellor;(ii)the Vice-Chancellor;(iii)the Registrar;(iv)the Chief Finance and Accounts Officer;and(v)such other persons in the service of the University as may be declared by the statutes to be the officers of the University.
